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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2)(e) in The U.P. Participatory Irrigation Management Act, 2009

(e)The pariyojana samiti shall give advice to competent canal officer and apex committee on problems and issues related to water management within the project area.