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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(a) in The U.P. (Regulation Of Building Operations) Directions, 1960

(a)The boundaries of the site with dimensions and also of any contiguous land belonging to the owner, specifying khasra number or other local denomination where available.