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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(b) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(b)'Accountant' or 'Accounts Officer' means any senior officer of the municipality, by whatever designation he is called, heading the accounts section and entrusted with the responsibility of accounting the incomes, expenditures, assets and liabilities of the municipality.