Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(d) in Andhra Pradesh Revised Building Rules, 2008 (d)In case of Multiplex Complexes, the rules issued vide G.O.Ms.No. 486 MA&U.D (Ml) Department dated 07-07-2007 shall be applicable.
