Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of West Bengal - Subsection

Section 159(2) in New Town, Kolkata Development Authority Act, 2007

(2)In particular and without prejudice to the generality of the foregoing power, such rules may. provide for all or any of the matters which under any provision of this Act are required to be prescribed or to be provided for by rules.