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Thressiamma Jacob Etc. Etc. vs Geologist, Dptt.Of Mining And Geology ... on 7 January, 2015

Bench: J. Chelameswar, Rohinton Fali Nariman

     ITEM NO.1                          COURT NO.7                   SECTION XIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 1-2/2014 in Civil Appeal             No(s).    4543/2000

     THRESSIAMMA JACOB & ORS                                           Appellant(s)

                                                VERSUS

     GEOLOGIST,DPTT.OF MINING & GEOLOGY &ORS                           Respondent(s)

     (for directions and stay and office report)


     Date : 07/01/2015 These applications were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)              Mr. A. Raghunath,Adv.

                                   Mr. M.K.S. Menon,Adv.
                                   Mr. Shankar Menon,Adv.
                                   Ms. Usha Nandini. V,Adv.


     For Respondent(s)             Mr. G. Prakash,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice in I.A.No.1-2/2014.

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.01.07 16:17:55 IST Reason: