Section 7(7) in Jharkhand Motor Vehicles Taxation Act, 2001
(7)Life Time tax at the time of registration shall be levied at the rate of 4% (Four Percent) of the cost of the tractor excluding GST:Provided that one time- Tax at the time of Registration of Trailer of a tractor shall beliable to pay Rs. 5,000/- (Rupees Five Thousand).] [Inserted by Jharkhand Act No. 3 of 2019, dated 30.1.2019.]
