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Madhya Pradesh High Court

Shri Siddarth Jain vs The State Of Madhya Pradesh on 27 January, 2022

Author: Rohit Arya

Bench: Rohit Arya

1 MP. 4886/2021 The High Court of Madhya Pradesh Misc. Petition No. 4886/2021 (Siddarth Jain Vs. State of MP & Ors.) Gwalior dated 27.01.2022 Taken up through Video Conferencing. None for the petitioner. Adjourned for two weeks.

(Rohit Arya) (yog) Judge YOGESH VERMA 2022.01.27 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 17:42:51 +05'30'