Gujarat High Court
Asba Shakil Shaikh vs National Testing Agency on 31 July, 2025
Author: Nikhil S. Kariel
Bench: Nikhil S. Kariel
NEUTRAL CITATION
C/SCA/10441/2025 ORDER DATED: 31/07/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 10441 of 2025
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ASBA SHAKIL SHAIKH
Versus
NATIONAL TESTING AGENCY
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Appearance:
MR VAIBHAV A VYAS(2896) for the Petitioner(s) No. 1
MR KV SHELAT(834) for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL
Date : 31/07/2025
ORAL ORDER
Learned advocate Ms. Prachi Upadhyay for learned advocate Mr. Vaibhav Vyas, under the instructions, seeks permission to withdraw the present petition.
Permission is granted. The present petition stands disposed of as withdrawn.
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