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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(2) in Jammu and Kashmir Residential and Commercial Tenancy Act, 2012

(2)The Rent Controller may, in order to execute the final order or any other order passed' under the Act, require the help from the local administration or local body or the police.