Supreme Court - Daily Orders
Daanish Publications Pvt.Ltd. vs State Of Karnataka & Ors. Etc. Etc. on 8 January, 2018
ITEM NO.80 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Civil Appeal No(s). 3443-3445/2017
DAANISH PUBLICATIONS PVT.LTD. & ANR. Appellant(s)
VERSUS
STATE OF KARNATAKA & ORS. ETC. ETC. & ORS. Respondent(s)
Date : 08-01-2018 These appeals were called on for hearing today.
For Appellant(s) Mr.Hissey Gyaltsen,Adv.
Mr. Ranjan Kumar Pandey, AOR
For Respondent(s)
Mr. V. N. Raghupathy, AOR
Mr.Aishwarya Pathak,Adv.
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. Ansar Ahmad Chaudhary, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete. Ld.counsel for the parties have not filed the statement of case within the statutory period. However, statement of case is not mandatory as per amended Supreme Court Rules,2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.01.09 14:49:48 IST Reason: