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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1) in Tamil Nadu Panchayats Building Rules, 1997

(1)The site shall be well drained and all sullage water shall be collected and drained off into the street drain unless separate provision is made for utilisation of domestic sullage for cultivation or gardening purposes. In no case, shall water be allowed to stagnate in the site or to form pools.