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Union of India - Section

Section 4 in The Indian Cost Accounts Service Rules, 2015

4. Grade, authorised strength and its review.

(1)The duty posts included in the various grades of the Service, their number, pay band and grade pay or pay scale shall be as specified in Schedule I.
(2)The Government may, in consultation with the Commission, make such alteration to the strength of a grade as deemed necessary from time to time subject to any general or special orders that may be issued by the Government.