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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Mizoram - Subsection

Section 101(1)(a) in Mizoram Cooperative Societies Act, 2006

(a)when the dispute relates to the recovery of any sum including interest thereon due to co-operative by member thereof, be computed from the date on which such member dies or ceases to be a member of co-operative;