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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2)(e) in Cantonments Act, 1924

(e)buildings or lands vested in a [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ]; and