Delhi High Court - Orders
M/S Stup Consultants Pvt Ltd vs Indian Oil Corporation Limited on 24 April, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 162/2021 and Ex.APPL.(OS) 1101/2021 and
1102/2021
M/S STUP CONSULTANTS PVT LTD ..... Decree Holder
Through: Mr.Pranav Jain and Mr.Kshitij
Paliwal, Advocates
versus
INDIAN OIL CORPORATION LIMITED ..... Judgement Debtor
Through: Mr.Nirbhay Naryan Singh, Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 24.04.2023 There is an adjournment slip moved in the matter on behalf of the petitioner with no objection from the respondent.
At request, list on 26th July, 2023.
CHANDRA DHARI SINGH, J APRIL 24, 2023 SV/AK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SARIKA BHAMOO VERMA Signing Date:26.04.2023 11:27:48