Section 9(1)(b) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

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State of Uttarakhand - Subsection

Section 9(1)(b) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(b)publish in the unit the current Khasra and the current annual register, the Khasra Chakbandi, the Statement of Principles prepared under section 8-A and any other records that may be prescribed to show, inter alia, the particulars referred to in clause (a),

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State of Uttarakhand - Subsection

Section 9(1)(b) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016