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[Section 22]
[Entire Act]
State of Uttarakhand - Subsection
Section 22(1) in Graphic Era Hill University Act, 2011
| (a) | the Chancellor | - | Chairman; |
| (b) | the Vice Chancellor | - | Member Secretary; |
| (c) | nominated by the visitor | - | three educationist |
| (d) | Principal Secretary/Secretary to the StateGovernment in the Higher Education Department; | ||
| (e) | nominated by the Graphic Era EducationalSociety, Dehradun | - | five members; |
| (f) | nominated by the Chancellor amongst the officersfrom reputed higher education institutions | - | one officer; |
| (g) | nominated by the Chancellor from main industrialorganizations | - | three members. |