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State of Odisha - Section

Section 41 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

41. Dust, Gases, Fumes etc.

- An employer shall prevent concentration of dust, gases or fumes by providing suitable means to control their concentration within the permissible limit so that they may not cause injury or pose health hazard to a building worker at a building or other construction work.