Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 59] [Section 194] [Entire Act] Union of India - Subsection Section 194(c) in The Income Tax Act, 1961 (c)any other insurer in respect of any shares owned by it or in which it has full beneficial interest;