Patna High Court - Orders
Ram Pravesh Sharma & Ors vs The Union Of India & Ors on 10 September, 2014
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court CWJC No.15474 of 2014 (2) dt.10-09-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15474 of 2014
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Ram Pravesh Sharma & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Prithivi Raj Singh
For the Respondent/s : Mr. Rajiv Roy
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
2 10-09-2014Counsel for the petitioners undertakes to file requisite court fee within one week, failing which this petition shall stand rejected without further reference to a Bench.
(Shivaji Pandey, J) Jay/-
U