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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in The Rajasthan Advocates Welfare Fund Act, 1987

(4)A member nominated by the Bar Council under clause (e) of sub-section (3) shall hold office for a term of four years or upto the duration of his membership in the Bar Council whichever is less.