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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(ii) in The Punjab State Council for Agricultural Education Act, 2017

(ii)make such orders, as he may consider necessary on the recommendation of the Committees constituted under section 7 on any matter falling within the jurisdiction of the Council: