Madras High Court
M/S.M.R.Balagurunadar Brandy Shop vs The Commissioner Of Commercial Tax on 28 April, 2023
Author: Anita Sumanth
Bench: Anita Sumanth
W.P.No.24026 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 28.04.2023
CORAM
THE HONOURABLE DR. JUSTICE ANITA SUMANTH
W.P.No.24026 of 2021 and
WMP.No.25340 of 2021
M/s.M.R.BalaguruNadar Brandy Shop,
Rep. by its Proprietor - N.Palanisamy
Aatrangarai Street,
Nallathur, Nedungadu - 609 603,
Karaikal District.
... Petitioner
Vs
1.The Commissioner of Commercial Tax,
Government of Puducherry,
Puducherry.
2.The Assistant Commercial Tax Officer,
Commercial Taxes Department,
Karaikal,
Karaikal District. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Certiorarified Mandamus calling for the records on
the file of the 2nd respondent in its impugned proceedings made in
No.34900005206/CTO-KKL/2020-2021/350 dated 14.06.2021 quash the same
as illegal and further direct the 1st respondent to pass appropriate orders on the
representation made by the petitioner dated 16.12.2020.
https://www.mhc.tn.gov.in/judis
W.P.No.24026 of 2021
Dr.ANITA SUMANTH,J.
For Petitioner : Ms.R.Hemalatha
For Respondents : Mr.R.Sreedhar
Additional Government Pleader (Pondy)
ORDER
In light of endorsement made by the learned counsel on record for the petitioner, this Writ Petition and the connected Miscellaneous Petition are dismissed as withdrawn. No costs.
28.04.2023 Index : Yes / No Speaking/non-speaking Order Neutral Citation: Yes/No sl To
1.The Commissioner of Commercial Tax, Government of Puducherry, Puducherry.
2.The Assistant Commercial Tax Officer, Commercial Taxes Department, Karaikal, Karaikal District.
W.P.No.24026 of 2021 and WMP.No.25340 of 2021 https://www.mhc.tn.gov.in/judis