Delhi High Court - Orders
(11) Godaddy Com Llc vs Jockey International Inc And Ors on 21 August, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Sachin Datta
$~11 to 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 279/2023, CM APPL. 66338/2023, CM APPL.
66339/2023 & CM APPL. 66340/2023
(11) GODADDY COM LLC .....Appellant
Through: Mr. Darpan Wadhwa, Sr. Advocate
along with Mr. Debarshi Dutta, Mr.
Mirnal Ojha, Mr. Arju Mookerjee and
Mr. Samyak B., Advocates.
versus
JOCKEY INTERNATIONAL INC AND ORS .....Respondents
Through: Mr. Saif Khan, Mr. Achuthan
Sreekumar, Mr. Shobit Agarwal, Mr.
Rohil Bansal and Mr. Prajjwal
Kushwaha, Advocates for R-1.
Mr. Sarfaraz Khan and Mr. Abdul
Wahid, Advocates for UCO Bank.
Mr. Neel Mason, Mr. Vihan Dang and
Mr. Ujjawal Bhargava, Advocates for
R-11.
+ FAO(OS) (COMM) 14/2024 & CM APPL. 5483/2024
(12) GODADDY.COM LLC .....Appellant
Through: Mr. Darpan Wadhwa, Sr. Advocate
along with Mr. Debarshi Dutta, Mr.
Mirnal Ojha, Mr. Arju Mookerjee and
Mr. Samyak B., Advocates.
versus
COLGATE PALMOLIVE COMPANY AND ORS .....Respondents
Through: Mr. Saif Khan, Mr. Achuthan
Sreekumar, Mr. Shobit Agarwal, Mr.
Rohil Bansal and Mr. Prajjwal
Kushwaha, Advocates for R-1.
Mr. Sarfaraz Khan and Mr. Abdul
Wahid, Advocates for UCO Bank.
+ FAO(OS) (COMM) 33/2024 & CM APPL. 11711/2024
(13) GODADDY.COM LLC .....Appellant
Through: Mr. Darpan Wadhwa, Sr. Advocate
along with Mr. Debarshi Dutta, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/08/2024 at 07:05:59
Mirnal Ojha, Mr. Arju Mookerjee and
Mr. Samyak B., Advocates.
versus
JOCKEY INTERNATIONAL INC & ORS. .....Respondents
Through: Mr. Saif Khan, Mr. Achuthan
Sreekumar, Mr. Shobit Agarwal, Mr.
Rohil Bansal and Mr. Prajjwal
Kushwaha, Advocates for R-1.
Mr. Neel Mason, Mr. Vihan Dang and
Mr. Ujjawal Bhargava, Advocates for
R-9.
Ms. Madhurima Sarangi and Mr.
Varun Kumar, Advocates for R-20
(IDFC Bank).
+ RFA(OS)(COMM) 3/2024 & CM APPL. 4887/2024
(14) GODADDY.COM LLC .....Appellant
Through: Mr. Darpan Wadhwa, Sr. Advocate
along with Mr. Debarshi Dutta, Mr.
Mirnal Ojha, Mr. Arju Mookerjee and
Mr. Samyak B., Advocates.
versus
SPORTA TECHNOLOGIES PVT. LTD. & ORS. .....Respondents
Through: Mr. Prithvi Singh, Mr. Rohan Krishna
Seth and Mr. Prithvi Gulati,
Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 21.08.2024
1. The learned counsel for the appellant states that there are other matters involving issues that may have a bearing on the present appeals. He submits that one such batch of matters is now part heard before a Coordinate Bench of this Court in Godaddy.com LLC v. Sony Interactive Entertainment Inc. & Ors. : FAO(OS) (COMM) 270/2023. The said appeal has been partly This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 07:05:59 heard.
2. In view of the above, list for hearing on 29.01.2025.
VIBHU BAKHRU, J SACHIN DATTA, J AUGUST 21, 2024 r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 07:06:00