Jammu & Kashmir High Court
Ganda Mal Gupta & Ors vs Sardhari Lal Gupta on 12 April, 2023
Author: Mohan Lal
Bench: Mohan Lal
Sr.No. 137
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CR No. 12/2023
CM No. 2143/2023
Ganda Mal Gupta & Ors ....Petitioner/Appellant(s)
Through :- Mr. Sachin Gupta, Advocate
V/s
Sardhari Lal Gupta ....Respondent(s)
Through :-
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
12.04.2023 Issue notice to the respondent, returnable within four weeks. Requisite steps for service of respondent within one week.
List on 12.05.2023.
Meanwhile, subject to objections from other side and till next date of hearing before the Bench, the proceedings pending before the Court of learned 1st Addl. Munsiff (Forest Court) Jammu in case titled "S L Gupta vs Ganda Mal & Ors" including order dated 08.02.2023, shall remain stayed.
(Mohan Lal) Judge Jammu:
12.04.2023 Vijay