Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Ganda Mal Gupta & Ors vs Sardhari Lal Gupta on 12 April, 2023

Author: Mohan Lal

Bench: Mohan Lal

                                                                      Sr.No. 137

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                                    CR No. 12/2023
                                                    CM No. 2143/2023

Ganda Mal Gupta & Ors                                        ....Petitioner/Appellant(s)

                     Through :- Mr. Sachin Gupta, Advocate

         V/s

Sardhari Lal Gupta                                                   ....Respondent(s)


                    Through :-
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                      ORDER

12.04.2023 Issue notice to the respondent, returnable within four weeks. Requisite steps for service of respondent within one week.

List on 12.05.2023.

Meanwhile, subject to objections from other side and till next date of hearing before the Bench, the proceedings pending before the Court of learned 1st Addl. Munsiff (Forest Court) Jammu in case titled "S L Gupta vs Ganda Mal & Ors" including order dated 08.02.2023, shall remain stayed.

(Mohan Lal) Judge Jammu:

12.04.2023 Vijay