Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(2) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016 (2)The charter shall also specify the time limit for performance of other activities related to the street vendors.
