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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Uttar Pradesh - Subsection

Section 168(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)the order contains a direction of the nature specified in clause (b) of sub-section (1) of Section 165; or