Madhya Pradesh High Court
Pendari vs The State Of Madhya Pradesh on 10 August, 2017
MCRC-13347-2017 (PENDARI Vs THE STA TE 0F MADHYA PRADESH) 1 0-08-20 1 7 Shri Sanj ay Sharma, learned counsel for the applicants. Shri Ajay Tamrakar, learned panel lawyer for the respondent/State.
Learned counsel for the State is requested to call for the antecedents of the applicants herein. List in the next week. (ATUL SREEDHARAN) JUDGE AM