Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Uttarakhand - Subsection Section 23(1) in Uttarakhand Water Management and Regulatory Act, 2013 (1)No court shall take cognizance of any offence under this Act except on a complaint in writing of an officer authorized in this behalf by the Commission.
