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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(xi) in The Jharkhand Agricultural Produce Markets Rules, 2000

(xi)[ He shall have power to sanction casual leave, earned leave to the employees of the Market Committee and of the Board posted in the Market Committee.] [Substituted by G.S.R. 12A dated 26.9.1993.]