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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(xiii) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(xiii)to take such policy decisions and undertake such measures so as to increase the direct participation of farmer families in the agriculture market in a phased manner (Direct Marketing);