Section 119(2)(c) in Cantonments Act, 1924

[Cites 0, Cited by 0] [Section 119(2)] [Section 119] [Entire Act]

Union of India - Subsection

Section 119(2)(c) in Cantonments Act, 1924

(c)require that any dog which has not been registered or which is not wearing such token shall, if found in any public place, be detained at a place set apart for the purpose; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 119(2)(c) in Cantonments Act, 1924