Madhya Pradesh High Court
Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 13 February, 2024
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 10983 of 2022
(SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)
Dated : 13-02-2024
Shri Qasim Ali - Advocate for petitioner.
Shri Siddharth Sharma - Advocate for respondent.
The reply is filed by the respondent along with various documents. The same is taken on record.
Call next week to enable him to verify as to whether the cheques issued are cleared or not and as to whether the petitioner has bank balance to clear the post dated cheques or not.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
SSL
Signature Not Verified
Signed by: SHALINI
LANDGE
Signing time: 2/15/2024
10:08:14 AM