Section 21 in The Rajasthan Private Universities Act, 2005
21. The Board of Management.
(1)The Board of Management shall consist of the following members, namely:-(a)the Vice-chancellor;(b)two members of the Governing Body, nominated by the sponsoring body;(c)three persons, who are not the members of the Governing Body, nominated by the sponsoring body;(d)three persons from amongst the teachers, nominated by the sponsoring body;(e)two teachers, nominated by the Vice-chancellor.(2)The Vice-chancellor shall be the Chairperson of the Board of Management.(3)The powers and functions of the Board of Management shall be such as may be prescribed by the Statutes.(4)The Board of Management shall meet once in every two months.(5)the quorum for meetings of the Board of Management shall be five.
