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[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(2) in The Delhi Vidyut Board Rules, 1997

(2)The annual report under sub-rule (1) shall deal with matters of general interest as decided by the Board from time to time and also the details as mentioned in Section 75 of the Act, including the details specified in Appendix-B to these rules.