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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2)(b) in The Punjab Ex-servicemen Corporation (General) Rules, 1982

(b)The statement referred to in clause (a) shall also indicate, -
(i)whether any such employee is a relative of any Director of the Corporation and if so, the name of such Director; and
(ii)any former names or name and surname in full, nationality, usual residential address, date of birth, educational qualifications, record of employment during the preceding ten years and terms of remuneration therefor date of appointment and date of cessation (if any);