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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Sikkim - Subsection

Section 14(3) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(3)The Vice-Chancellor shall be the Principal executive and academic; officer of the University and shall exercise general supervision and control over the affairs of the University and give effect to the decisions of the authorities of the University.