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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(p) in Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010

(p)"Executive Engineer" means the Executive Engineer of the concerned wing of PHE, Irrigation and Flood Control Department exercising control over a division of PHE, Irrigation, Flood control, hydraulic work or ground water;