Supreme Court - Daily Orders
Puda vs Kanwal Preet Singh on 3 August, 2015
ITEM NO.51 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 26723/2014
PUDA Petitioner(s)
VERSUS
KANWAL PREET SINGH Respondent(s)
(with interim relief and office report)
Date : 03/08/2015 This petition was called on for hearing today.
For Petitioner(s) Ms. Ambreen Rasool,Adv.
Mrs. Rachana Joshi Issar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
File not received. List again on 1.9.2015.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.08.04 16:27:04 SCT Reason: