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Supreme Court - Daily Orders

Puda vs Kanwal Preet Singh on 3 August, 2015

     ITEM NO.51                          REGISTRAR COURT. 2                 SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   26723/2014

     PUDA                                                                Petitioner(s)

                                                    VERSUS

     KANWAL PREET SINGH                                                  Respondent(s)



     (with interim relief and office report)


     Date : 03/08/2015 This petition was called on for hearing today.



     For Petitioner(s)                  Ms. Ambreen Rasool,Adv.
                                        Mrs. Rachana Joshi Issar,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

File not received. List again on 1.9.2015.

(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.08.04 16:27:04 SCT Reason: