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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(4)(b) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(b)Subsequent dates for meetings shall be fixed by the Chairperson of the committee. Notice of the meeting shall be caused to be served by the secretary.