Orissa High Court
Ranjan Kumar Das Mohapatra vs State Of Odisha And Another .... ... on 10 May, 2022
Author: A.K.Mohapatra
Bench: A.K.Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.1147 of 2022
Ranjan Kumar Das Mohapatra .... Petitioner
Mr. Bigyan Kumar Sharma, Advocate
-versus-
State of Odisha and another .... Opposite Parties
Mr. YSP Babu, AGA for State
CORAM:
JUSTICE A.K.MOHAPATRA
ORDER
10.05.2022 Order No.
04. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. As prayed for by learned counsel for the parties, list this matter on 12.05.2022.
(A.K. Mohapatra) Judge U.K.Sahoo