Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Karan Singh on 19 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.12+18+19+20+22+23 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3760/2022
(Arising out of impugned final judgment and order dated 30-08-2016
in WP(C) No. 269/2015 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI Petitioner(s)
VERSUS
KARAN SINGH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.215482/2023-CONDONATION OF DELAY
IN FILING and IA No.215486/2023-EXEMPTION FROM FILING O.T. and IA
No.215483/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
WITH
Diary No(s). 37530/2023
(FOR ADMISSION and I.R. and IA No.210504/2023-CONDONATION OF DELAY
IN FILING and IA No.210505/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 38004/2023
(FOR ADMISSION and I.R. and IA No.215962/2023-CONDONATION OF DELAY
IN FILING and IA No.215963/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 38009/2023
(FOR ADMISSION and I.R. and IA No.215176/2023-CONDONATION OF DELAY
IN FILING and IA No.215178/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.215180/2023-EXEMPTION FROM FILING O.T.)
Diary No(s). 38633/2023
( IA No.214836/2023-CONDONATION OF DELAY IN FILING and IA
No.214838/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.214840/2023-EXEMPTION FROM FILING O.T.)
Signature Not Verified
Digitally signed by
NEETA SAPRA
Date: 2023.10.19
15:42:47 IST
Reason:
2
Diary No(s). 40192/2023
(FOR ADMISSION and I.R. and IA No.215158/2023-CONDONATION OF DELAY
IN FILING and IA No.215159/2023-EXEMPTION FROM FILING O.T.)
Date : 19-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P.Rajwar, Adv.
Ms. Somi Sharma, Adv.
Mr. Ramesh Kumar, Adv.
Mr. Baijnath Yadav, Adv.
Ms. Astha Tyagi, AOR
Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Tag with SLP (C) Diary No 8141 of 2023.
2 List on October 31, 2023.
(GULSHAN KUMAR ARORA) (PREETHI T.C.) AR-CUM-PS COURT MASTER (NSH)