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Supreme Court - Daily Orders

Government Of Nct Of Delhi vs Karan Singh on 19 October, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.12+18+19+20+22+23                    COURT NO.5             SECTION XIV

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3760/2022

     (Arising out of impugned final judgment and order dated 30-08-2016
     in WP(C) No. 269/2015 passed by the High Court Of Delhi At New
     Delhi)

     GOVERNMENT OF NCT OF DELHI                                      Petitioner(s)

                                                 VERSUS

     KARAN SINGH & ORS.                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.215482/2023-CONDONATION OF DELAY
     IN FILING and IA No.215486/2023-EXEMPTION FROM FILING O.T. and IA
     No.215483/2023-CONDONATION OF DELAY IN REFILING /       CURING THE
     DEFECTS)

     WITH

     Diary No(s). 37530/2023
     (FOR ADMISSION and I.R. and IA No.210504/2023-CONDONATION OF DELAY
     IN FILING and IA No.210505/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 38004/2023
     (FOR ADMISSION and I.R. and IA No.215962/2023-CONDONATION OF DELAY
     IN FILING and IA No.215963/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 38009/2023
     (FOR ADMISSION and I.R. and IA No.215176/2023-CONDONATION OF DELAY
     IN FILING and IA No.215178/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.215180/2023-EXEMPTION FROM FILING O.T.)

     Diary No(s). 38633/2023
     ( IA No.214836/2023-CONDONATION OF DELAY IN FILING and IA
     No.214838/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.214840/2023-EXEMPTION FROM FILING O.T.)
Signature Not Verified

Digitally signed by
NEETA SAPRA
Date: 2023.10.19
15:42:47 IST
Reason:
                                  2



Diary No(s). 40192/2023
(FOR ADMISSION and I.R. and IA No.215158/2023-CONDONATION OF DELAY
IN FILING and IA No.215159/2023-EXEMPTION FROM FILING O.T.)


Date : 19-10-2023 This petition was called on for hearing today.


CORAM :   HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE DIPANKAR DATTA


For Petitioner(s)   Mr. Chandra Prakash, AOR
                    Mr. Vivek Singh, Adv.
                    Mr. C.P.Rajwar, Adv.
                    Ms. Somi Sharma, Adv.
                    Mr. Ramesh Kumar, Adv.
                    Mr. Baijnath Yadav, Adv.

                    Ms. Astha Tyagi, AOR

                    Ms. Sujeeta Srivastava, AOR


For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

1 Tag with SLP (C) Diary No 8141 of 2023.

2 List on October 31, 2023.

(GULSHAN KUMAR ARORA) (PREETHI T.C.) AR-CUM-PS COURT MASTER (NSH)