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[Cites 0, Cited by 0] [Section 44E(2)] [Section 44E] [Entire Act]

Union of India - Subsection

Section 44E(2)(a) in Income Tax Rules, 1962

(a)in the case of an individual,-
(i)by the individual himself ;
(ii)where, for any unavoidable reason, it is not possible for the indivi-dual to sign the application, by any person duly authorised by him in this behalf :