Section 6 in The West Bengal Salaries And Allowances Act, 1952
6.
[* * * * * * * * * * * * *] [[Section 6 omitted by W.B. Act 15 of 1972, which was earlier as under:'6. House allowance and conveyance allowances of Ministers of State and Deputy Ministers. - There shall be paid to each Minister of State a house allowance at the rate of Rs. 300 per month and to each Deputy Minister a house allowance at the rate of Rs. 250 per month and a conveyance allowance at the rate of Rs. 200 per month.]]
