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Union of India - Section

Section 70 in The Major Port Trusts Act, 1963

70. Indorsements to be made on security itself .-Notwithstanding anything in section 15 of the Negotiable Instruments Act, 1881 (26 of 1881), no indorsement of a Port Trust security, which is transferable by indorsement, shall be valid unless made by the signature of the holder inscribed on the back of the security itself.