Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Assam - Subsection Section 68(c) in The Assam Excise Act, 1910 (c)the receptacles, packages and coverings in which anything liable to confiscation under Clause (a) or Clause (b) is found, and the other contents, if any, such receptacles and packages ; and
