Delhi High Court - Orders
Pawan Kumar Sharma & Ors vs M/S Bptp Limited on 20 September, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 247/2021 and IA Nos.13542/2021, 13543/2021,
2822/2023
PAWAN KUMAR SHARMA & ORS. ..... Petitioners
Through: Ms. Tulika Bhatnagar, Adv. (through
v/c) for Mr. Sanjeet Singh, Adv.
versus
M/S BPTP LIMITED ..... Respondent
Through: Manish Sharma, Advocate
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 20.09.2023 IA No.18335/2023 (under Section 151 CPC seeking directions, filed on behalf of the respondent)
1. Issue notice.
2. Learned counsel, as aforesaid, appears and accepts notice on behalf of the petitioners. She seeks some time to file reply. Let the same be filed within a period of four weeks. Rejoinder thereto, if any, be filed within four weeks thereafter.
3. List on 07.02.2024.
O.M.P.(I) (COMM.) 247/2021
4. At joint request, the parties are referred to mediation under the aegis of the Delhi High Court Mediation and Conciliation Centre. Let the parties appear before the Mediation Centre on 03.10.2023 at 03.00 PM.
5. List for reporting outcome of mediation on 07.02.2024.
SEPTEMBER 20, 2023/cl SACHIN DATTA, J This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 23:10:07