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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

NCT Delhi - Subsection

Section 102(2)(b) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(b)the Government shall direct that steps to be taken for constitution of a new Marketing Committee under Section 36, before the expiration of six month from the date of its supersession: