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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(12) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(12)The REIT may invite for subscriptions and allot units to any person, whether resident or foreign:Provided that in case of foreign investors, such investment shall be subject to guidelines as may be specified by Reserve Bank of India and the government from time to time.